Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] Union of India - Subsection Section 373(e) in The Merchant Shipping Act, 1958 (e)any loss of life or any serious injury to any person has occurred on board an Indian ship at or near that place;
