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Bombay High Court

Lokmanyaseva Trust Nanded Thro Its ... vs Nanded Town Market Area Housing ... on 14 January, 2020

Author: V.K. Jadhav

Bench: V.K. Jadhav

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

                     918 WRIT PETITION NO.15349 OF 2019

     LOKMANYASEVA TRUST NANDED THRO. IT'S SECRETORY
          VIVEKANAND S/O RAMKRISHNA GUNDEWAR
                              VERSUS
      NANDED TOWN MARKET AREA HOUSING BUILDING CO-
     OPERATIVE SOCIETY LTD NANDED THRO IT'S SECRETARY
               ISHAVAR S/O LACCHIRAM YEMUL
                                 ...
          Advocate for Petitioners : Mr. Gadhe Ganesh A
                                 ...
                    CORAM : V.K. JADHAV, J.

Dated: January 14, 2020 ...

PER COURT :-

1. The learned counsel for the petitioner seeks leave to withdraw this writ petition, with liberty to the petitioner to avail the alternate remedy, so available in law.
2. Leave granted. Writ petition is disposed off as withdrawn with the liberty to the petitioner to avail the alternate remedy, if available, in law.

( V.K. JADHAV, J. ) ...

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