Bombay High Court
Lokmanyaseva Trust Nanded Thro Its ... vs Nanded Town Market Area Housing ... on 14 January, 2020
Author: V.K. Jadhav
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
918 WRIT PETITION NO.15349 OF 2019
LOKMANYASEVA TRUST NANDED THRO. IT'S SECRETORY
VIVEKANAND S/O RAMKRISHNA GUNDEWAR
VERSUS
NANDED TOWN MARKET AREA HOUSING BUILDING CO-
OPERATIVE SOCIETY LTD NANDED THRO IT'S SECRETARY
ISHAVAR S/O LACCHIRAM YEMUL
...
Advocate for Petitioners : Mr. Gadhe Ganesh A
...
CORAM : V.K. JADHAV, J.
Dated: January 14, 2020 ...
PER COURT :-
1. The learned counsel for the petitioner seeks leave to withdraw this writ petition, with liberty to the petitioner to avail the alternate remedy, so available in law.
2. Leave granted. Writ petition is disposed off as withdrawn with the liberty to the petitioner to avail the alternate remedy, if available, in law.
( V.K. JADHAV, J. ) ...
aaa/-
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