Bombay High Court
Shaikh Salim S/O. Shaikh Latif And ... vs The State Of Maharashtra And Anr on 29 November, 2018
Author: Vibha Kankanwadi
Bench: T.V. Nalawade, Vibha Kankanwadi
Cri.Appln. 2453/17 & Ors.
1
IN THE HIGH COURT AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
927 CRIMINAL APPLICATION NO. 2453 OF 2017
WITH APPLN/2249/2018 IN APPLN/2453/2017
RAMESH MAROTI ARGADE AND ORS.
VERSUS
THE STATE OF MAHARASHTRA AND ANR.
...
Advocate for Applicants : Mr. K.D. Jadhav
APP for Respondent/State : Mrs. D.S. Jape
...
931 CRIMINAL WRIT PETITION NO. 998 OF 2018
GAJANAN S/O. RAMRAO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Gadegaonkar Bharat N.
APP for Respondent/State : Mrs. V.S. Choudhary
...
932 CRIMINAL WRIT PETITION NO. 1576 OF 2018
AJAY PRAKASH RANA
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. D.B. Thoke
APP for Respondent/State : Mr. D.S. Jape
...
933 CRIMINAL WRIT PETITION NO. 1620 OF 2018
RAVISHANKAR S/O. GURUSIDDHAPPA CHOUDHARI AND OTHERS
VERSUS
RAJABHAU S/O. SHRIRAM PHAD AND ANR
...
Advocate for Petitioners : Mr. S.V. Warad
APP for Respondent/State : Mr. A.A. Jagatkar
...
934 CRIMINAL WRIT PETITION NO. 1636 OF 2018
HUKUMCHAND SHANKAR JADHAV AND ANOTHER
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Cri.Appln. 2453/17 & Ors.
2
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Petitioners : Mr. N.L. Choudhari
APP for Respondent/State : Mr. M.M. Nerlikar
...
935 CRIMINAL WRIT PETITION NO. 1649 OF 2018
PRADIP S/O. BALAJI MOTARWAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. V.P. Latange
APP for Respondent/State : Mr. M.M. Nerlikar
...
936 CRIMINAL APPLICATION NO. 3192 OF 2018
MOHAMMED ZAHEER S/O. MOHAMMED SHABBIR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. Sayyed Tauseef Yaseen
APP for Respondent/State : Mr. R.V. Dasalkar
...
937 CRIMINAL APPLICATION NO. 3218 OF 2018
PRABHU S/O. BALIRAM JADHAV AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Jogdand Patil Vijay B.
APP for Respondent/State : Mrs. V.S. Choudhary
...
938 CRIMINAL APPLICATION NO. 3246 OF 2018
MANISH YOGENDRA DORKAR AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. P.D. Bachate
APP for Respondent/State : Mrs. D.S. Jape
...
939 CRIMINAL APPLICATION NO. 3276 OF 2018
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Cri.Appln. 2453/17 & Ors.
3
GANSAGAR S/O. YAMNAJI ADHAV AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. H.U. Dhage
APP for Respondent/State : Mr. A.A. Jagatkar
...
940 CRIMINAL APPLICATION NO. 3278 OF 2018
SABIRAHMEDKHAN CHHOTEKHAN PATHAN AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. P.P. Uttarwar
APP for Respondent/ State : Mr. M.M. Nerlikar
...
941 CRIMINAL APPLICATION NO. 3289 OF 2018
SAINATH S/O. VYANKATRAO EMEKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. R.V. Gore
APP for Respondent/State : Mr. S.J. Salgare
...
942 CRIMINAL APPLICATION NO. 3327 OF 2018
ASHOK BABAN GADEKAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicant : Mr. A.B. Kale
APP for Respondent/State : Mr. R.V. Dasalkar
...
943 CRIMINAL APPLICATION NO. 3337 OF 2018
VINAYAK S/O. PARASRAM RATHOD
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. S.P. Rathod
APP for Respondent/State : Mrs. V.S. Choudhary
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Cri.Appln. 2453/17 & Ors.
4
...
944 CRIMINAL APPLICATION NO. 3338 OF 2018
WITH APPLN/3302/2018
FAJILODDIN S/O. KHALILODDIN SIDDIQUI (SHAIKH JAVED
SIDDIQUI AS REFERRED IN FIR) A
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Rathi Swapnil S. & Mr. N.S. Ghanekar
APP for Respondent/State : Mrs. D.S. Jape
...
945 CRIMINAL APPLICATION NO. 3349 OF 2018
KASHINATH RADHAKISAN WAGH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicant : Mr. A.B. Kale
APP for Respondent/State : Mr. A.A. Jagatkar
...
946 CRIMINAL APPLICATION NO. 3352 OF 2018
SHAIKH SALIM S/O. SHAIKH LATIF AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Rathi Swapnil S.
APP for Respondent/State : Mr. M.M. Nerlikar
...
947 CRIMINAL APPLICATION NO. 3357 OF 2018
ASHOK S/O. NIVRUTI LONKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicants : Mr. D.R. Adhav
APP for Respondent/State : Mr. S.J. Salgare
...
949 CRIMINAL APPLICATION NO. 3362 OF 2018
FARUKH YASIM QURESHI AND OTHERS
VERSUS
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Cri.Appln. 2453/17 & Ors.
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THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. N.T. Tribhuwan
APP for Respondent/State : Mrs. V.S. Choudhary
...
950 CRIMINAL APPLICATION NO. 3380 OF 2018
RAJU AZIZ SAYYAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicants : Mrs. Sonawane Sunita G
APP for Respondent/State : Mr. A.A. Jagatkar
...
CORAM :T.V. NALAWADE AND
SMT. VIBHA KANKANWADI, JJ.
DATED : 29/11/2018.
PER COURT :
1. Notice. The learned APP waives notice for State and police station, if any. Notice to other respondents is to be sent by RPAD also for final disposal, made returnable on 11.1.2019.
Hamdast allowed.
[SMT. VIBHA KANKANWADI, J.] [T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 01/12/2018 ::: Downloaded on - 30/12/2018 11:30:54 :::