Delhi High Court - Orders
Prakhar Trivedi vs Union Of India And Ors on 25 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13219/2019
PRAKHAR TRIVEDI ..... Petitioner
Through: Mr. Ankur Chhibber, Mr. Anshuman
Mehrotra, Mr. H.S. Tiwari and Mr.
Nikunj Arora, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Advocate.
Sh. Gememdra Singh, DC LAW, BSF
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 25.05.2023 Re-notify on 17.10.2023 under the same caption.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 25, 2023/PA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:26:26