Chattisgarh High Court
Dharam Prakash Tiwari vs Chhattisgarh State Power Generation ... on 18 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3104 of 2018
Dharam Prakash Tiwari Versus Chhattisgarh State Power Generation Company Limited,
18/04/2018 Mr. Rajendra Tripathi, counsel for the petitioner.
Issue notice to respondents on payment of P.F. within a
week, returnable as per rules to show cause against admission.
List this case along with WPS No. 2251/2016.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit