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Chattisgarh High Court

Dharam Prakash Tiwari vs Chhattisgarh State Power Generation ... on 18 April, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                              WPS No. 3104 of 2018

Dharam Prakash Tiwari Versus Chhattisgarh State Power Generation Company Limited,




     18/04/2018         Mr. Rajendra Tripathi, counsel for the petitioner.

                        Issue notice to respondents on payment of P.F. within a

week, returnable as per rules to show cause against admission.

List this case along with WPS No. 2251/2016.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit