Bombay High Court
Suraj @ Gundya Manohar Macharekar vs The State Of Maharashtra on 24 September, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. ANTICIPATORY BAIL APPLN. NO. 865 OF 2018
Suraj @ Gundya Manohar Macharekar ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 24th September, 2018 P.C. :
Due to paucity of time the matter is adjourned for 08/10/2018. Ad-interim relief if any to continue till then.
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