Supreme Court - Daily Orders
Parijat Vyapar Pvt. Ltd. vs Union Of India on 26 February, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.11 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34882/2015
(Arising out of impugned final judgment and order dated 07/08/2015
in MAT No. 1122/2014 passed by the High Court of Calcutta)
PARIJAT VYAPAR PVT. LTD. AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(With interim relief)
Date : 26/02/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Manoj, Adv.
Ms. Aparna Sinha,Adv.
Mr. Amitava Mitra, Adv.
Ms. Anupa Banerjee, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.02.26
15:47:29 IST
Reason: