Orissa High Court
R. Seshasayee And Others vs State Of Odisha ... Opposite Party on 22 September, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 460 of 2017
R. Seshasayee and others ... Petitioners
Mr. S.K. Padhi, Sr. Advocate
-versus-
State of Odisha ... Opposite Party
Mrs. S.R. Sahoo, ASC
Mr. S.K. Acharya, Advocate (for
O.P. No.2)
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
22.09.2023 CRLMC Nos. 460 of 2017, 1356 of 2019, 1729 of 2019, 1730 of 2019 and 1731 of 2019 Order No.
18. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. At the request of the learned counsel for the petitioners, list this matter on 9th October, 2023.
3. The interim order passed earlier shall continue till the next date.
(G. Satapathy) Judge S.Sasmal Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 23-Sep-2023 11:13:55