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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2)(d) in Rajasthan State Bus Terminal Development Authority Act, 2015

(d)the contracts or classes of contracts which are to be sealed with the common seal of the Authority, under sub-section (1) of section 16;