Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Haryana - Subsection Section 43(1) in Faridabad Complex (Regulation and Development) Act, 1971 (1)No person shall erect or occupy any building in the Faridabad Complex in contravention of the building rules made under sub-section (2).
