Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 185 in Police Regulations, Bengal , 1943 185. Brevity of telegrams. - All telegrams shall be worded as briefly as possible provided that the meaning is clear ; the abbreviated address, if any, of the addressee shall always be used.
