Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Private Security Agencies Central Model Rules, 2006 21. Particulars of person to be intimated in the event of death or accident : Name :......................................................................................................................................... Address..................................................................................................................................... .................................................................................................................................................... ....................................................................................................................................................Mobile/Telephone No..............................................................................................................
