Section 27(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)mark the name of the elector in the marked coy of the electoral roll to indicate that a postal ballot paper has been issued to him without however recording therein the serial number of the ballot paper issued to that elector; and

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State of Andhra Pradesh - Subsection

Section 27(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006