Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The M.P. State Aid to Industries Act, 1958

(2)No prosecution, suit or other proceedings shall lie against any servant of the Government or other authority vested with powers under this Act for anything in good faith done or intended to be done thereunder.