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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2003

(b)entitled to travel alone in any train by any railway in India in air- conditioned first class, without payment of any charges on the basis of an authorisation issued for this purpose by the Secretariat of either House of Parliament as the case may be.".