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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(11) in Srinagar and Jammu Cluster Universities Act, 2016

(11)to supervise and control the residence and discipline of students of the Cluster University or of Colleges and other institutions admitted or affiliated to it and to make arrangements for promoting their health and general welfare ;