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State of Odisha - Section

Section 40 in The Orissa Stamp Rules, 1952

40. Periodicity of revision.

(1)The market value guidelines prepared under this Chapter shall be issued as soon as they are prepared and shall thereafter be revised biennially from the 1st April.
(2)in case the Committee fails to revise the valuation, the Collector as Chairman would enhance the value by ten per cent of the value so fixed.