Delhi High Court - Orders
Webkul Software Private Limited vs Cedcoss Technologies Private Limited on 12 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1019/2016 & I.A. 9278/2016
WEBKUL SOFTWARE PRIVATE LIMITED ..... Plaintiff
Through: Ms. Aishwarya Singh, Advocate.
versus
CEDCOSS TECHNOLOGIES PRIVATE LIMITED..... Defendant
Through: Mr. Abhishek S., Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.04.2022
1. Learned counsel appearing on behalf of the Plaintiff submits that the arguing counsel is indisposed today and seeks an adjournment.
2. There is no objection on behalf of the Defendant.
3. At request, list on 12.07.2022.
JYOTI SINGH, J APRIL 12, 2022/rk Signature Not Verified Signed By:KAMAL KUMAR Signing Date:16.04.2022 19:02:43