Section 22(1)(d) in Rajasthan Sanskrit University Act, 1998

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(d)Each Board shall appoint a convener, from amongst its internal members in the following order:-

(i)Professors of the University;

(ii)Principals of post-graduate colleges;

(iii)Principals of degree colleges having atleast 5 years experience of teaching post-graduate classes:

(iv)Associate Professor of the department in which there is not University Professor;

(v)Principals of degree colleges (by virtue of being Heads of Departments);

(vi)Heads of the departments of post-graduate department in the colleges; and

(vii)Heads of the departments of graduate level departments in the colleges.

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