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[Cites 0, Cited by 0] [Section 110(5)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(5)(f) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(f)scrutiny of refunds or rates and taxes to ensure that there is no leakage of revenue;