Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(ii) in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016 (ii)On roads of ROW up to 12 metres 25% of prevailing residential rate revised from time to time.".
