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[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

State of West Bengal - Subsection

Section 197(2)(a) in West Bengal Co-operative Societies Rules, 2011

(a)every memorandum of appeal of application for review shall be presented in person by the appellant or the applicant, as the case may be, by the applicant or Pleader or duly appointed agent to the Secretary within office hours of the tribunal or by registered post;