Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(13) in The Darjeeling Gorkha Hill Council Act, 1988 (13)Salbari Chhat [Part II, and] [Words and figures substituted for the words and figures 'Part II' by W.B. Act 21 of 2000.]
