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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Odisha - Subsection

Section 109(1)(d) in The Orissa Co-operative Societies Act, 1962

(d)[ a decision of a Society refusing to admit any person as a member of the Society or expelling any member of the Society] [Substituted by Orissa Act 5 of 1970 Section 15-See Orissa Gazette Extraordinary dated 11.10.1983.] [* * *] [Deleted by Orissa Act 25 of 1975 Section 4 (a)-See Orissa Gazette Extraordinary dated 16.5.1975.];