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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)a water and drainage tax to provide for expenses connected with the construction, maintenance, repair, extension or improvement of water or drainage works heretofore provided or hereafter to be provided;