Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(1) in Conduct of the Government Litigation, Rules, 2000

(1)Each Department shall nominate a senior officer not below the rank of Joint Secretary or equivalent who shall maintain close liaison with the Law Officer conducting the case in the Court, for keeping close and constant watch on its progress and for taking steps as may be required during the proceedings;