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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Uttar Pradesh - Subsection

Section 105(1)(e) in U.P. Revenue Code, 2006

(e)[ the provisions of this section shall not apply to any lease made under Section 94.] [Inserted by U.P. Act No. 7 of 2019, dated 2.8.2019.]