Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 253 in Grama Panchayats Rules, 1968 253. In case of the Functional Committee (iv) the existing members of the Scheduled Castes or Tribes, if any of the Grama Panchayat shall be members subject to the limit of five in the membership of the Committee.
