Jharkhand High Court
M/S Ceasefire Industries Ltd vs Anuj Kumar Poddar & Ors on 11 June, 2020
Author: S.N. Pathak
Bench: S.N.Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (L). No. 3951 of 2019
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M/s Ceasefire Industries Ltd. ... ... ... ...Petitioner
-Versus-
Anuj Kumar Poddar & Ors. ... ... ... ...Respondents
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CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK (Through: Video Conferencing) For the Petitioner : Mr. Sumeet Gadodia, Advocate. For the Respondents : Mr. Gautam Rajesh, Advocate.
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03/ 11.06.2020 In view of outbreak of COVID-19 pandemic, case has been taken up through Video Conferencing. Concerned lawyers have no objection with regard to the proceeding, which has been held through Video Conferencing today at 10:30 A.M. onward. They have no complaint in respect to the audio and video clarity and quality.
As prayed, put up this case in usual course.
(Dr. S.N. Pathak, J.) P.K.S.