Delhi High Court - Orders
Muneshwar Tyagi vs Intelligence Bureau on 28 November, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~46 to 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11775/2021 & CM APPL. 8699/2024
MUNESHWAR TYAGI .....Petitioner
Through: Mr. Apoorv Kurup, CGSC with
Ms. Nidhi Mittal, Advs.
versus
INTELLIGENCE BUREAU .....Respondent
Through:
+ W.P.(C) 11778/2021 & CM APPL. 26024/2023
CHHATRASHAL PATHAK & ANR. .....Petitioners
Through: Mr. KC Mittal and Mr. Keshav
Poonia, Advs.
versus
INTELLIGENCE BUREAU .....Respondent
Through: Mr. Anurag Ahluwalia, CGSC
with Mr. Keshav Sehgal, GP and Ms.
Hridyanshi Sharma, Advs.
+ W.P.(C) 11689/2022, CM APPL. 34784/2022, CM APPL.
34785/2022 & CM APPL. 34786/2022
UPENDRA KUMAR .....Petitioner
Through: Mr. KC Mittal and Mr. Keshav
Poonia, Advs.
versus
UNION OF INDIA .....Respondent
Through: Mr. Balendu Shekhar, CGSC
with Mr. Prashant Rawat, GP
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE GIRISH KATHPALIA
W.P.(C) 11775/2021 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/12/2024 at 21:49:53
ORDER
% 28.11.2024 It is now 1.30 pm. As this is a stop-gap Bench, which is not sitting after lunch, re-notify on 27 March 2025.
C. HARI SHANKAR, J.
GIRISH KATHPALIA, J.
NOVEMBER 28, 2024 ar Click here to check corrigendum, if any W.P.(C) 11775/2021 Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 21:49:53