Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Odisha - Subsection Section 72(1)(d) in Orissa Minor Minerals Concession Rules, 2004 (d)weigh and take measurements of the stocks of minor minerals lying in any quarry, in the process of removal and in transit.