Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 501] [Entire Act] State of West Bengal - Subsection Section 501(b) in Kolkata Municipal Corporation Act, 1980 (b)whilst suffering from any contagious, infections or loathsome disease bathe on, in or near any bathing-platform, lake, tank, reservoir, fountain, cistern, duct, stand-pipe. stream or well.
