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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(4)Estimate for grants from the [Director of Local Bodies] [Substituted by Notification No. 842-XVIII-II-73, dated 22-10-1973.] under receipts, and for contribution under disbursement must be supported by sanction.