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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3)(a) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(a)To create teaching and other academic posts in the University and colleges and to define the functions and conditions of service of the Professors, Assistant Professors and other teachers and the academic staff employed by the University after taking into consideration on the recommendations of the Academic Council.