Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(f) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(f)the form in which annual report shall be prepared and the date before which such report shall be submitted to the Central Government under section 18;