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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(5) in Chhattisgarh State Electricity Rules, 2006

(5)The compounding of offence under Section 1.52(4) of the Act shall be allowed only once for any person or consumer.Form 1[See Rule 4 (4)]Notice of intimation of disconnectionTo,On inspection of your premises on (date), it was found that the unauthorized use of energy was being made as given below