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State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

13. Liability of land to land revenue.

(1)All lands, to whatever purpose applied, are liable to payment of land revenue to the Government.
(2)The Government may exempt any land from the liability to such payment by means of special grant or contract or in accordance with the rules made under this Act.