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State of Jharkhand - Section

Section 50 in The Jharkhand Agricultural Produce Markets Rules, 2000

50. Casual vacancy in the office of the Vice-Chairman.

- In the event of the expiry of the office of the Vice-Chairman or the Vice-Chairman dying, resigning or ceasing to hold office for any reason before the expiry of his term of office, the Director or any officer authorised by the Director in this behalf, shall call a meeting of the Market Committee, to elect, another person as Vice-Chairman. The Director or the officer authorised by the Director shall preside over such meeting but shall not vote. Every Vice-Chairman elected under this rule to fill a casual vacancy, shall hold office so long as the Vice-Chairman in whose place he is elected would have held if the vacancy had not occurred.