Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act] Union of India - Subsection Section 102(3)(b) in Government of India Act, 1935 (b)shall be communicated forthwith to the Secretary of State and shall be laid by him before each House of Parliament; and