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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4)(g) in First Statutes of the Jai Narayan Vyas University Jodhpur

(g)in an emergency, when the Vice-Chancellor is not able to act, to call a meeting of the Syndicate forthwith and to take its directions for carrying on of the work of the University;