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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(2) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(2)The empowered officer or the authorised person may at any time enter upon any land in any such area, and in such even the provisions of section 44 shall mutatis mutandis apply.