Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(4) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013 (4)The proceedings of the meeting shall be circulated to the members of the Governing Body after the same is duly approved by the Chairperson.
