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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 16 in THE ADMINISTRATOR GENERAL’S ACT, 1913

16. [Section 16 “Letters of administration not necessary in respect of small estates administered by Administrator General in accordance with the Regimental Debts Act, 1893” omitted ibid.][* * * * * * * * * * * *]