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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(c) in The Jammu and Kashmir Energy Conversation Act, 2011

(c)performing such other functions by the Bureau, as may be prescribed, under clause (x) of sub-section (2) of section 11 ;