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State of Rajasthan - Section

Section 30 in The Kota Open University Act, 1987

30. Repeal and Savings.

(1)The Kota Open University Ordinance, 1987 (Ordinance No. 11 of 1987) is hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done or taken or made under this Act.