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State of Haryana - Section

Section 77 in The Punjab Agricultural Produce Markets Act, 1961

77. [ [Omitted by Haryana Notification No. 1482 Agr.(II)-4-71/4091, dated 31st March, 1971.] [Items 77 to 99 added by the Haryana Government Notification No. 217- Agr.(iv)(S)-70-9754, dated 24th/27th April, 1970.]