Allahabad High Court
The Commissioner Trade Tax U.P. Lucknow vs M/S Abdul Razzak Cane Crusher on 8 January, 2010
Court No. - 30 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 1373 of 2006 Petitioner :- The Commissioner Trade Tax U.P. Lucknow Respondent :- M/S Abdul Razzak Cane Crusher Petitioner Counsel :- S.C. Hon'ble Bharati SaDru. J.
Learned Standing Counsel prays for and is granted one month's and no more time to file affidavit of service. List thereafter.
Dt/-8.01.2010 S.P.- 1373 /06