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Allahabad High Court

The Commissioner Trade Tax U.P. Lucknow vs M/S Abdul Razzak Cane Crusher on 8 January, 2010

Court No. - 30

Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 1373 of 2006

Petitioner :- The Commissioner Trade Tax U.P. Lucknow

Respondent :- M/S Abdul Razzak Cane Crusher

Petitioner Counsel :- S.C.

Hon'ble Bharati SaDru. J.

Learned Standing Counsel prays for and is granted one month's and no more time to file affidavit of service. List thereafter.

Dt/-8.01.2010 S.P.- 1373 /06