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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(3)(a) in The Punjab Reorganisation Act, 1966

(a)be entitled to receive from the Government of the State conditions of service not less favourable than those to which he was entitled under the provisions applicable to him immediately before the appointed day;