Punjab-Haryana High Court
Sunero Devi And Others vs State Of Haryana And Others on 21 December, 2012
Bench: Rajive Bhalla, Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.24715 of 2012
Date of Decision: 21.12.2012
Sunero Devi and others ...Petitioners
Versus
State of Haryana and others ..Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr. Vikram Singh, Advocate for the petitioners.
Mr. D.Khanna, Addl.A.G., Haryana for
respondent nos. 1 to 3.
Mr. Surender Chaudhary, Advocate, for respondent no.4.
RAJIVE BHALLA, J. (ORAL)
For orders, see Civil Writ Petition No.17042 of 2012 titled "Mehar Chand and others Versus State of Haryana and others", decided on 21.12.2012.
( RAJIVE BHALLA ) JUDGE ( REKHA MITTAL ) 21.12.2012 JUDGE VK