Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183(3)] [Section 183] [Entire Act]

State of Tripura - Subsection

Section 183(3)(ii) in Tripura Panchayats Act, 1993

(ii)in any year, in the prescribed manner, with reference to a qualifying date, if such revision has been directed by the Prescribed authority.